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Surswati @ Sursati vs State Bank Of Ijndia, Gandheli
2022 Latest Caselaw 11123 Raj

Citation : 2022 Latest Caselaw 11123 Raj
Judgement Date : 6 September, 2022

Rajasthan High Court - Jodhpur
Surswati @ Sursati vs State Bank Of Ijndia, Gandheli on 6 September, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9897/2022

Surswati @ Sursati

----Petitioner Versus State Bank Of Ijndia, Gandheli

----Respondent

For Petitioner(s) : Mr. KR Saharan For Respondent(s) : Mr. Himanshu Solanki

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/09/2022

Learned counsel appearing for respondent- Insurance

Company prays for and is granted ten days' time to file reply to

the writ petition.

List on 20.09.2022.

(VIJAY BISHNOI),J Surabhii/153-

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