Manohari vs State Bank Of India
2022 Latest Caselaw 11122 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9910/2022

Manohari

----Petitioner Versus State Bank Of India

----Respondent

For Petitioner(s) : Mr. KR Saharan For Respondent(s) : Mr. Lalit Parihar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/09/2022

Learned counsel appearing for respondent- Insurance

Company prays for and is granted ten days' time to file reply to

the writ petition.

List on 20.09.2022.

(VIJAY BISHNOI),J Surabhii/154-

Powered by TCPDF (www.tcpdf.org)