Ram Kishore And Ors vs Padam Chand Jain And Orsa
2022 Latest Caselaw 6907 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 750/2004

                                   Ram Kishore And Ors
                                                                                                       ----Appellants
                                                                        Versus
                                   Padam Chand Jain And Ors
                                                                                                     ----Respondents

For Appellant(s) : Mr. Shailesh Prakash Sharma For Respondent(s) : Mr. Kailash Sharma

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

31/10/2022

Appellants-defendants-tenants have preferred this first

appeal, challenging the judgment and decree dated 25.09.2004

passed in Civil Suit No.16/2004 (33/1996) for ejectment in

respect of shop in question invoking provisions of Section 106 of

the Transfer of Property Act.

Let the first appeal be listed on 09.11.2022 in

"supplementary list".

(SUDESH BANSAL),J

SACHIN81

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