Jageshwar Sharma S/O Shri Mukut ... vs State Of Rajasthan
2022 Latest Caselaw 6852 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Criminal Writ Petition No. 372/2022

                                    Jageshwar Sharma S/o Shri Mukut Bihari Sharma
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. S.S. Hora Mr. T.C. Sharma Mr. Devanshu Gupta Ms. Shubhi Gaur For Respondent(s) : Mr. Prashant Sharma, Dy.G.A.

Mr. Vaibhav Thakuriya

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

20/10/2022

Hearing concluded.

Judgment reserved.

(BIRENDRA KUMAR),J

ashu /37

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