Father Paul P vs State Of Raj And Anr
2022 Latest Caselaw 6694 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   D.B. Civil Writ Petition (PIL) No. 10116/2018

                                       Father Paul P.
                                                                                                          ----Petitioner
                                                                          Versus
                                       State Of Rajasthan and Anr.
                                                                                                       ----Respondents

For Petitioner(s) : Ms. Susan Mathew Advocate. For Respondent(s) : Mr. Anil Mehta, Additional Advocate General with Mr. Yashodhar Pandey Advocate.

Mr. Vaibhav Jhankara Advocate on behalf of Mr. Lalit Sharma Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

14/10/2022

Matter be listed after two weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-57

Powered by TCPDF (www.tcpdf.org)