Maya Devi W/O Shri Narottam Lal vs Ashok Kumar, S/O Laxmi Narain
2022 Latest Caselaw 7553 Raj/2

Citation : 2022 Latest Caselaw 7553 Raj/2
Judgement Date : 30 November, 2022

Rajasthan High Court

Maya Devi W/O Shri Narottam Lal vs Ashok Kumar, S/O Laxmi Narain on 30 November, 2022

Bench: Sudesh Bansal

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Review Petition No. 23/2022
                                                                           In
                                                   S.B. Civil Second Appeal No.240/2016

                                   Maya Devi W/o Shri Narottam Lal & Anr.
                                                                                                      ----Petitioners
                                                                       Versus
                                   Ashok Kumar, S/o Laxmi Narain, & Anr.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Malkhan Chaturvedi For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

30/11/2022

1. This review petition has been filed seeking review of the

judgment and decree dated 23.03.2022 passed by this Court

whereby the civil second appeal was dismissed on merits after

hearing the counsel for appellant.

2. Counsel for petitioner seeks adjournment for his personal

reason.

3. List on 16.12.2022.

(SUDESH BANSAL),J