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Deepak Kumar Singh vs M/S B.J.N. Hotel Ltd. Through ...
2022 Latest Caselaw 7518 Raj/2

Citation : 2022 Latest Caselaw 7518 Raj/2
Judgement Date : 28 November, 2022

Rajasthan High Court
Deepak Kumar Singh vs M/S B.J.N. Hotel Ltd. Through ... on 28 November, 2022
Bench: Sudesh Bansal
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 569/2019

                                   Deepak Kumar Singh
                                                                                                        ----Appellant
                                                                        Versus
                                   M/s B.j.n. Hotel Ltd. Through General Manager & anr.
                                                                                                     ----Respondents

For Appellant(s) : Mr. Pratyush Sharma for Mr. Abhimanyu Singh Yaduvanshi For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

28/11/2022

Appellant-plaintiff has filed this first appeal feeling aggrieved

by dismissal of his suit for recovery of money of Rs.20,128/- vide

impugned judgment and decree dated 04.05.2019.

Heard and perused the record.

Admit.

Issue notice for hearing of appeal to the respondents.

(SUDESH BANSAL),J

TN/14

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