Madho Lal And Others vs Shri Kishan And Others
2022 Latest Caselaw 7448 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Second Appeal No. 407/2015

                                   Madho Lal And Others
                                                                                                     ----Appellants
                                                                       Versus
                                   Shri Kishan And Others
                                                                                                   ----Respondents

For Appellant(s) : None Present For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

23/11/2022

No one put in appearance.

It appears from the record that civil suit filed by appellant-

plaintiff has been dismissed by the trial court vide judgment and

decree dated 13.05.2010 and the same has been affirmed in first

appeal vide judgment and decree dated 27.04.2015.

The instant second appeal has not been pursued after

16.11.2017.

Hence, as a last opportunity, list again on 19.12.2022 in

"supplementary list".

(SUDESH BANSAL),J

SACHIN/26

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