Miss Mahanoor Hasan Zuberi D/O ... vs State Of Rajasthan
2022 Latest Caselaw 7381 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 17011/2022

                                   Miss Mahanoor Hasan Zuberi D/o Shri Dr. Jahurrul Hasan
                                                                                                          ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Hari Krishan Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/11/2022

Issue notice, returnable within six weeks.

Connect with SBCWP No.13620/2022.

(VIJAY BISHNOI),J

MAHENDRA SINGH RATHORE /609

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