Antima Yadav D/O Shiv Lal Yadav vs State Of Rajasthan
2022 Latest Caselaw 7380 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 17013/2022

                                   Antima Yadav D/o Shiv Lal Yadav
                                                                                                           ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                        ----Respondent

For Petitioner(s) : Mr. R.P. Saini

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/11/2022

Learned counsel for the petitioner is directed to supply

copy of the writ petition to Mr. S.S. Raghav, learned AAG

appearing for the respondent-department.

List on 30.11.2022 while showing name of Mr. S.S.

Raghav, learned AAG as counsel for the respondent-

department in the cause list.

(VIJAY BISHNOI),J

MAHENDRA SINGH RATHORE /609

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