Sita Ram S/O Shri Mool Chand vs Assistant Engineer
2022 Latest Caselaw 7376 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 201/2019

                                   Sita Ram S/o Shri Mool Chand & ors.
                                                                                                           ----Appellants
                                                                          Versus
                                   Assistant Engineer & Anr.
                                                                                                         ----Respondents

For Appellant(s) : Mr. Jai Kishan Yogi For Respondent(s) : Ms. Jayanti Sahaya Gaur

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

18/11/2022

Appellant-plaintiffs have filed this first appeal against

dismissal of their claim petition, filed under Fatal Accident Claim,

vide judgment and decree dated 20.11.2018 passed by District

Judge (Family Court), Sawai Madhopur in civil suit No.149/2017

(02/16)

Heard.

Admit.

Issue notice.

Since respondent-defendants have already appeared through

their counsel, no need to issue notice.

Service stands complete.

Record has already been received.

Application No.1/2022 for early hearing of the appeal stands

disposed of.

(SUDESH BANSAL),J

TN/61

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