Citation : 2022 Latest Caselaw 7373 Raj/2
Judgement Date : 18 November, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Criminal Appeal No. 194/2022
Rahul @ Somendra Kandera S/o Kailash Chand Kandera and Anr.
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Abhinav Sharma For Respondent(s) : Mr. Imran Khan, Dy.G.A.
HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN
Judgment / Order
18/11/2022
Admit.
Call for the record.
Issue notice.
Learned Deputy Government Advocate accepts notice on
behalf of the State.
List this matter for hearing in due course.
(SAMEER JAIN),J (PANKAJ BHANDARI),J
ARTI SHARMA /27
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