Rajasthan Cricket Association vs District Cricket Association, ...
2022 Latest Caselaw 7323 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

              D.B. Special Appeal Writ No. 1068/2022

Rajasthan Cricket Association, Sms Stadium, North Block, Rca
Academy, Jaipur Through Its Hony. Secretary.
                                                                      ----Appellant
                                    Versus
1.    District Cricket Association, Dausa, Through Its Hony.
      Secretary Brij Kishore Upadhayay Having Address At
      Paota, Tehsil-Mahua, Distt. Dausa.
2.    Brij    Kishore     Upadhayay,           S/o      Shri      Ramesh      Chand
      Upadhayay, Aged About 38 Years, Secretary, District
      Cricket Association, Dausa, Village Paota, Tehsil-Mahua,
      Distt. Dausa.
3.    District Cricket Association Nagaur, A Registered District
      Level Cricket Association Through Its Hony. Secretary Shri
      R.s Nandhu Having Address At Karni Colony, Nagaur
      (Raj.).
4.    R.s Nandhu, S/o Shri Manmohan, Aged About 54 Years,
      Hony.     Secretary,       District     Cricket       Association      Nagaur
      Having Address At F-3, Kk Residency, Chitrakoot, Sector
      6, Jaipur. (Raj.)
5.    District Cricket Association Sriganganagar, A Registered
      District Level Cricket Association Through Its Hony.
      Secretary Shri Vinod Saharan Having Address At 7B,
      Ravindra Path, Sriganganagar (Raj.).
6.    Vinod Saharan, S/o Shri Ranveer Singh Saharan, Aged
      About     48     Years,      Hony.       Secretary,         District   Cricket
      Association       Sriganganagar            Having          Address     At   7B,
      Ravindra Path, Sriganganagar (Raj.)
7.    District Cricket Association Alwar, A Registered District
      Level Cricket Association Through Its Executive Body
      Member Shri Anil Yadav S/o Amar Singh Yada Aged 52
      Years Resident Of 3, Behind Mour Industries, Purana
      Station Road, Alwar, Alwar, Rajasthan 301001
8.    Shri Anil Yadav S/o Amar Singh Yada, Aged About 52
      Years, Resident Of 3, Behind Mour Industries, Purana
      Station Road, Alwar, Alwar, Rajasthan - 301001.




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                                                                            (2 of 2)                   [SAW-1068/2022]


                                   9.      Mr. Ram Lubhaya, Electoral Officer Rajasthan Cricket
                                           Association Rca Academy Sawai Man Singh Stadium,
                                           Jaipur 302005.
                                   10.     Shri Pradeep Nagar S/o Ramesh Chand Nagar, Aged
                                           About 55 Years, R/o 17, New Nagar Colony, Distt. Dausa.
                                   11.     State Of Rajasthan, Through Principal Secretary And
                                           Youth Affairs, Government Of Rajasthan, Jaipur.
                                   12.     Registrar Cooperative Societies, Jaipur
                                                                                                   ----Respondents

For Appellant(s) : Mr. Prateek Kasliwal For Respondent(s) : Dr. Abhinav Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

17/11/2022

Learned counsels for the parties have submitted that

pursuant to the order dated 20.10.2022 passed by the

Hon'ble Supreme Court in Petition for Special Leave to Appeal

(C) Nos.18654-18655/2022, this Special Appeal has rendered

infructuous.

In view of the above submission made by learned

counsels for the parties, this Special Appeal is dismissed as

having become infructuous.

(VINOD KUMAR BHARWANI),J (VIJAY BISHNOI),J

609 ms rathore

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