R S E B And Ors vs Pahlwan Singh
2022 Latest Caselaw 7300 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil First Appeal No. 294/1998

                                   R S E B And Ors
                                                                                                       ----Appellants
                                                                         Versus
                                   Pahlwan Singh
                                                                                                      ----Respondent

                                   For Appellant(s)            :     Mr. Jai Lodha
                                   For Respondent(s)           :     None present

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

16/11/2022

Electricity Board has filed this first appeal, challenging the

judgment and award dated 30.04.1998 passed by Additional

District Judge, Baran in civil suit No.68/1995 whereunder for the

injuries suffered by the respondent-plaintiff because of coming

into contact to the electric wires hanging loose, a compensation of

Rs.1,95,000/- has been awarded. Although, no appeal for

enhancement of compensation has been filed, however as per the

subsequent judgment, this is a case where the compensation may

be enhanced.

Counsel for appellant seeks a week's time to seek

instructions from the Department as to whether to pursue this

appeal on merits or not.

List on 22.11.2022 in supplementary list.

(SUDESH BANSAL),J

TN/5

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