Pawan Kumar S/O Shri Peeyush Kumar vs State Of Rajasthan
2022 Latest Caselaw 7281 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Criminal Writ Petition No. 760/2022

                                   Pawan Kumar S/o Shri Peeyush Kumar
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan and Ors.
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Govind Prasad Rawat For Respondent(s) : Mr. Atul Sharma, Dy.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

15/11/2022

Issue notice.

Learned Deputy Government Advocate accepts notice on

behalf of the Respondents No.1 to 3.

Learned Deputy Government Advocate is directed to call for

the report of the financial status of the accused.

List this matter after two weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /9

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