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Dr. Swati Joshi D/O Ashok Joshi vs The State Of Rajasthan
2022 Latest Caselaw 7278 Raj/2

Citation : 2022 Latest Caselaw 7278 Raj/2
Judgement Date : 15 November, 2022

Rajasthan High Court
Dr. Swati Joshi D/O Ashok Joshi vs The State Of Rajasthan on 15 November, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Habeas Corpus Petition No. 349/2022

                                   Dr. Swati Joshi D/o Ashok Joshi
                                                                                                       ----Petitioner
                                                                        Versus
                                   The State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Ajay Singh Ms. Deepa Choudhary Mr. Pradeep Malakar Mr. Tribhuwan Singh Rajput Mr. Jay Prakash For Respondent(s) : Mr. Atul Sharma, Dy.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

15/11/2022

List this matter before the appropriate Bench of which one of

us (Hon'ble Mr. Justice Pankaj Bhandari) is not a member.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /64

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