Vivek Mathur vs Shri Mahendra Singh Sisodiya
2022 Latest Caselaw 7276 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             D.B. Civil Contempt Petition No. 1460/2017

                                   Vivek Mathur S/o Shri Umesh Chand Mathur, House No. B-8
                                   Pariwahan         Marg,    Chomu         House,       Jaipur      Tehsil    Jaipur   Raj.
                                   Presently R/o Flat D-1102 Ajmera Green A Acres 20/1, Kalena
                                   Agrahara, Banner Gatta, Road, Bangalore.
                                                                                                              ----Petitioner
                                                                            Versus
                                   Shri Mahendra Singh Sisodiya District Judge, Presiding Officer,
                                   Family, Court No.2, Jaipur.
                                                                                                         ----Respondent

For Petitioner(s) : Mr. Poonam Chand Bhandari For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

15/11/2022

Counsel for the petitioner has states that the matter has

become infructuous.

Accordingly, present Civil Contempt Petition is dismissed as

having become infructuous.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /13

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