Aasif vs State Of Rajasthan Through Pp
2022 Latest Caselaw 7274 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 214/2018

                                   Aasif
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through Pp
                                                                                                     ----Respondent

For Appellant(s) : Ms. Vandana Sharma for Mr. Khurshid Ahmed Khan For Respondent(s) : Mr. Atul Sharma, Dy.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

15/11/2022

Counsel for the appellant seeks time to argue the matter.

List this matter after four weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /16

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