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Sanjay Sharma S/O Late Shri Bhajan ... vs Union Of India
2022 Latest Caselaw 7260 Raj/2

Citation : 2022 Latest Caselaw 7260 Raj/2
Judgement Date : 14 November, 2022

Rajasthan High Court
Sanjay Sharma S/O Late Shri Bhajan ... vs Union Of India on 14 November, 2022
Bench: Mahendar Kumar Goyal
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 5401/2022

                                   Sanjay Sharma
                                                                                                       ----Petitioner
                                                                       Versus
                                   Union Of India & Others.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Mukesh Kumar Agarwal Advocate. For Respondent(s) : None present.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

14/11/2022

None for the respondents.

List after two weeks.

(MAHENDAR KUMAR GOYAL),J

Sanjay Kumawat-170

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