Rajendra Prasad Bohra S/O Late ... vs The State Of Rajasthan
2022 Latest Caselaw 7258 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 792/2019

                                   Rajendra Prasad Bohra S/o Late Shri Prabhulalji
                                                                                                        ----Appellant
                                                                        Versus
                                   The State Of Rajasthan &ors.
                                                                                                     ----Respondents

For Appellant(s) : Mr. N.K. Maloo, Sr. Adv. assisted by Mr. Pratyush Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

14/11/2022

Appellant-plaintiff has preferred this first appeal assailing the

judgment and decree dated 30.05.2019 passed by the Additional

District Judge No.2, Bundi whereby and whereunder his civil suit

for claiming damages has been dismissed.

Heard.

Admit.

Issue notice to respondents.

Record has already been received.

(SUDESH BANSAL),J

TN/28

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