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Sarita Devi W/O Kan Singh vs Assistant Engineer (O And M)
2022 Latest Caselaw 7256 Raj/2

Citation : 2022 Latest Caselaw 7256 Raj/2
Judgement Date : 14 November, 2022

Rajasthan High Court
Sarita Devi W/O Kan Singh vs Assistant Engineer (O And M) on 14 November, 2022
Bench: Sudesh Bansal
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 695/2022

                                   Sarita Devi W/o Kan Singh & ors.
                                                                                                               ----Appellants
                                                                          Versus
                                   Assistant Engineer (O And M) & Ors.
                                                                                                        ----Respondents

For Appellant(s) : Mr. Rahul Agarwal For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

14/11/2022

Appellants-Plaintiffs have filed this first appeal for

enhancement of compensation awarded under the Fatal Accident

Act vide impugned judgment and decree dated 17.09.2022 passed

by the Additional District Judge No.2, Sikar in Fatal Suit

No.27/2019.

Heard.

Admit.

Issue notice.

(SUDESH BANSAL),J

TN/26

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