Citation : 2022 Latest Caselaw 7228 Raj/2
Judgement Date : 14 November, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Contempt Petition No. 758/2019
Rfc Retired Officers And Employees Association
----Petitioner
Versus
Shri Subodh Agrawal, Additional Chief Secretary (Industries)
----Respondent
Connected With D.B. Civil Contempt Petition No. 322/2019 R F C Officers Association Through Its Members
----Petitioner Versus The State Of Rajasthan Through The Secretary
----Respondent D.B. Civil Contempt Petition No. 723/2019 Mathu Soothan Nair S/o Late Shri Velupillai
----Petitioner Versus State Of Rajasthan Through Principal Secretary,
----Respondent D.B. Civil Contempt Petition No. 724/2019 Mrs. Aleyamma Kurian W/o Shri K.k. Kurian
----Petitioner Versus State Of Rajasthan Through Principal Secretary,
----Respondent D.B. Civil Contempt Petition No. 725/2019 Rajendra Kumar Gupta S/o Shri Madan Lal Gupta
----Petitioner Versus State Of Rajasthan Through Principal Secretary,
----Respondent D.B. Civil Contempt Petition No. 726/2019 K.v.k. Nair S/o Late Shri P. Kesava Pillai
----Petitioner Versus State Of Rajasthan Through Principal Secretary,
----Respondent D.B. Civil Contempt Petition No. 727/2019 Rajendra Prasad Kurmi S/o Shri Radhey Shyam Bohara
(2 of 5) [CCP-758/2019]
----Petitioner Versus State Of Rajasthan Through Principal Secretary,
----Respondent D.B. Civil Contempt Petition No. 728/2019 Jagdish Prasad Meena S/o Late Shri Chauthmal Meena
----Petitioner Versus State Of Rajasthan Through Principal Secretary,
----Respondent D.B. Civil Contempt Petition No. 729/2019 Maya Chouhan W/o Shri Kan Singh Chouhan
----Petitioner Versus State Of Rajasthan Through Principal Secretary,
----Respondent D.B. Civil Contempt Petition No. 730/2019 Hemchand Khuteta S/o Late Shri D.d. Khuteta
----Petitioner Versus State Of Rajasthan Through Principal Secretary,
----Respondent D.B. Civil Contempt Petition No. 731/2019 Narendra Prasad Gupta S/o Late Shri Ramjilal Gupta
----Petitioner Versus State Of Rajasthan Through Principal Secretary,
----Respondent D.B. Civil Contempt Petition No. 732/2019 Alok Bhargava S/o Shri O.p. Bhargava
----Petitioner Versus State Of Rajasthan Through Principal Secretary,
----Respondent D.B. Civil Contempt Petition No. 733/2019 Joseph P.v. S/o Late Shri Chacko Vargheese
----Petitioner Versus State Of Rajasthan Through Principal Secretary,
----Respondent D.B. Civil Contempt Petition No. 734/2019
(3 of 5) [CCP-758/2019]
Madhukar Chaturvedi S/o Shri Amar Singh Chaturvedi
----Petitioner Versus State Of Rajasthan Through Principal Secretary,
----Respondent D.B. Civil Contempt Petition No. 735/2019 Jitendra Kumar Choudhary S/o Late Shri Chandan Mal Choudhary
----Petitioner Versus State Of Rajasthan Through Principal Secretary,
----Respondent D.B. Civil Contempt Petition No. 736/2019 Radhey Shyam Sharma S/o Late Shri R.l. Sharma
----Petitioner Versus State Of Rajasthan Through Principal Secretary,
----Respondent D.B. Civil Contempt Petition No. 744/2019 Rfc Officers Association Through Its Members
----Petitioner Versus The State Of Rajasthan Through The Secretary,
----Respondent D.B. Civil Contempt Petition No. 772/2019 Omkar Sharma S/o Shri Madan Lal Sharma
----Petitioner Versus Smt. Urmila Rajoria, Chairman Cum Managing Director
----Respondent D.B. Civil Contempt Petition No. 783/2019 V.k. Gupta S/o Late Shri M.l. Gupta
----Petitioner Versus Smt. Urmila Rajoria
----Respondent D.B. Civil Contempt Petition No. 811/2019 Roor Mal Aswal S/o Late Shri M.r. Aswal
----Petitioner Versus State Of Rajasthan Through Principal Secretary,
----Respondent
(4 of 5) [CCP-758/2019]
D.B. Civil Contempt Petition No. 915/2019 Neelima Deshmukh W/o Shri S.k. Deshmukh
----Petitioner Versus State Of Rajasthan Through Principal Secretary
----Respondent D.B. Civil Contempt Petition No. 1210/2019 Dharam Veer Jashnani S/o Late Shri N.c. Jashnani
----Petitioner Versus Mrs. Urmila Rajoria, I.a.s. Managing Director
----Respondent D.B. Civil Contempt Petition No. 1227/2019 Kuldeepak Rastogi S/o Late Shri Vidhya Sagar Rastogi
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Contempt Petition No. 1284/2019 Bhagwan Sahay S/o Shri Hukma Ram Sankhla
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Contempt Petition No. 1295/2019 Laltesh Narain Mathur S/o Late Shri Brijesh Narain Mathur
----Petitioner Versus The State Of Rajasthan Through Secretary
----Respondent D.B. Civil Contempt Petition No. 469/2020 Netram Bairwa S/o Late Shri Mangi Lal Bairwa
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Contempt Petition No. 471/2020 Laxman Lal Bairwa S/o Late Shri Lallu Prasad Bairwa,
----Petitioner Versus State Of Rajasthan
(5 of 5) [CCP-758/2019]
----Respondent D.B. Civil Contempt Petition No. 475/2020 Khilari Lal Meena S/o Late Shri Girraj Meena,
----Petitioner Versus State Of Raj.
----Respondent D.B. Civil Contempt Petition No. 567/2020 R F C Officers Association
----Petitioner Versus The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Sandeep Saxena Mr. Vikram Kumar Gogra Dr. Saugath Roy Mr. Jagdish Narayan Sharma Mr. Dharam Veer Jashnani For Respondent(s) : Major R.P. Singh, AAG with Ms. Devyani Rathore, Asst.G.C. Mr. Jaivardhan Singh, Mr. Chandra Vikram Singh Mr. Virendra Lodha, Sr. Adv. Mr. Rachit Sharma
HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN
Judgment / Order
14/11/2022
Put these matters before the appropriate Bench of which one
of us (Hon'ble Mr. Justice Sameer Jain) is not a member.
(SAMEER JAIN),J (PANKAJ BHANDARI),J
ARTI SHARMA /54-82
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