Kripal Singh S/O Shri Chander ... vs State Of Rajasthan
2022 Latest Caselaw 7199 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                         D.B. Criminal Misc. Second Suspension of Sentence
                                                       Application No.427/2022
                                                                  IN
                                                 D.B. Criminal Appeal No. 1337/2017
                                   Kripal Singh S/o Shri Chander Singh, aged about 32 years, R/o
                                   Talawali, Police Station Gangdhar District Jhalawar (Raj.)
                                   (At present confined in Open Air Camp Kota)
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan Through P. P.
                                                                                                    ----Respondent

For Appellant(s) : Mr. Govind Prasad Rawat For Respondent(s) : Mr. G.S. Rathore, G.A.-cum-AAG with Mr. Imran Khan, Dy.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN Judgment / Order

11/11/2022

1. Accused-applicant has preferred the second application for

suspension of sentence.

2. Heard on second application for suspension of sentence.

3. As the first application for suspension of sentence was

dismissed by the Court, this Court does not find any justification

for entertaining the second application for suspension of sentence.

4. Accordingly, present second application for suspension of

sentence is dismissed.

5. However, looking to the custody period of the accused, let

the main Criminal Appeal be listed on 19.12.2022 at 2:00 pm for

final argument.

(SAMEER JAIN),J (PANKAJ BHANDARI),J ARTI SHARMA /4

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