Manoj S/O Shri Anup Singh B/C ... vs State Of Rajasthan
2022 Latest Caselaw 7182 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 328/2019

                                   Manoj S/o Shri Anup Singh
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Pankaj Sharma For Respondent(s) : Mr. Atul Sharma, Dy.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

10/11/2022

Counsel for the appellant seeks time to argue the matter.

Learned Deputy Government Advocate is directed to inform

the complainant about filing of the appeal as well as the

application for suspension of sentence.

List this matter after four weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /14

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