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Sanjay S/O Manphool vs State Of Rajasthan
2022 Latest Caselaw 7177 Raj/2

Citation : 2022 Latest Caselaw 7177 Raj/2
Judgement Date : 10 November, 2022

Rajasthan High Court
Sanjay S/O Manphool vs State Of Rajasthan on 10 November, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Criminal Appeal (Db) No. 179/2022
                                   Sanjay S/o Manphool
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Sankalp Sogani for Mr. Jagesh Joshi For Respondent(s) : Mr. Atul Sharma, Dy.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

10/11/2022

List this matter after two weeks alonwith D.B. Criminal

Appeal Nos.284/2022 & 198/2022.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /24

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