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Laxman Singh Son Of Sardarsingh vs State Of Rajasthan
2022 Latest Caselaw 7175 Raj/2

Citation : 2022 Latest Caselaw 7175 Raj/2
Judgement Date : 10 November, 2022

Rajasthan High Court
Laxman Singh Son Of Sardarsingh vs State Of Rajasthan on 10 November, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 10/2021

                                   Laxman Singh Son Of Sardarsingh
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Aniket Sharma For Respondent(s) : Mr. Sanjay Khedar For State : Mr. Atul Sharma, Dy.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

10/11/2022

Time is sought on behalf of the appellant.

List this matter after one week.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /16

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