Dhaniram Son Of Late Shri Thawar ... vs State Of Rajasthan
2022 Latest Caselaw 7171 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 262/2022

                                   Dhaniram Son Of Late Shri Thawar Singh
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Jaswant Rathore For Respondent(s) : Mr. Imran Khan, Dy.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

10/11/2022

Admit.

Call for the record.

Issue notice.

Learned Deputy Government Advocate accepts notice on

behalf of the State.

List this matter in due course.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /28

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