Champalal And Anr vs Shivratan And Ors
2022 Latest Caselaw 7135 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 S.B. Civil Second Appeal No. 150/2017

                                    Champalal And Anr
                                                                                                      ----Appellant
                                                                       Versus
                                    Shivratan And Ors
                                                                                                    ----Respondent

For Appellant(s) : Mr. Kanta Prasad Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

09/11/2022 The instant second appeal has been filed by appellants-

plaintiffs-Trust, feeling aggrieved by dismissal of civil suit for

eviction vide judgment dated 15.11.2008 in respect of property of

Trust, which has been affirmed in first appeal vide judgment dated

10.11.2016.

Issue notice to respondents.

Record of both Courts below be summoned.

(SUDESH BANSAL),J

NITIN/28

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