Dinesh Chand vs Rajasthan Van Sharmik Sangh
2022 Latest Caselaw 7130 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 805/2007

                                    Dinesh Chand
                                                                                                       ----Appellant
                                                                        Versus
                                    Rajasthan Van Sharmik Sangh
                                                                                                     ----Respondent

For Appellant(s) : Mr. Shailesh Sharma For Respondent(s) : None present

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

09/11/2022

Instant second appeal has been filed by the appellant

defendant challenging the decree for eviction dated 16.04.2005

passed by Additional Civil Judge (Sr. D.) Baran, District Baran

which has been affirmed in the first appeal vide judgment and

decree dated 10.09.2007. The suit for eviction has been filed way

back on 23.11.1992.

Let this appeal be listed on 17.11.2022 in 'supplementary

list'.

(SUDESH BANSAL),J

TN/77

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