Deena @ Deendayal S/O Shri Gorelal vs State Of Rajasthan
2022 Latest Caselaw 7084 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Criminal Writ Petition No. 622/2022

                                   Deena @ Deendayal S/o Shri Gorelal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Govind Prasad Rawat For Respondent(s) : Mr. N.S. Gurjar, Asst.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/11/2022

Time is sought on behalf of the petitioner.

List this matter after two weeks.

(MANOJ KUMAR GARG),J (PANKAJ BHANDARI),J

ARTI SHARMA / 13

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