Commercial Taxes Officer vs M/S Roca Bathroom Products Pvt. ...
2022 Latest Caselaw 7083 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

        D.B. Sales Tax Revision / Reference No. 279/2018

Commercial Taxes Officer, Anti Evasion, Circle-II, Jaipur
                                                                  ----Petitioner
                                   Versus
M/s Roca Bathroom Products Pvt. Limited, 223-226, M.I.A. Alwar
                                                                ----Respondent

For Petitioner(s) : Mr. Ayush Singh on behalf of Mr. Punit Singhvi For Respondent(s) : Mr. Hem Chand Kumawat on behalf of Mr. Vivek Singhal

HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

07/11/2022

1. Heard Mr. Ayush Singh, learned counsel for the petitioner-

revisionist and Mr. Hem Chand Kumawat, learned counsel for the

respondent.

2. The Sales Tax Revision is directed against the judgment and

order dated 05.06.2018.

3. Learned counsel for the petitioner-revisionist very fairly

submits that the issue raised in this revision is covered by the

earlier decision of this Court dated 19.01.2022 passed in D.B.

Sales Tax Revision/Reference No.282/2018, Commercial Taxes

Officer, Anti-Evasion, Circle-II, Jaipur Vs. M/s. Roca Bathroom

Products Pvt. Limited.

4. In view of the above statement and the earlier judgment

produced, we are of the opinion that the issues raised in this

revision are squarely covered by the said decision.

(2 of 2) [STR-279/2018]

5. Accordingly, the Sales Tax Revision is dismissed in terms of

the aforesaid judgment and order dated 19.01.2022.

(ANOOP KUMAR DHAND),J (PANKAJ MITHAL),CJ

KAMLESH KUMAR/RAJAT/2

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