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Fazlur Rehman Sufi @ Shamim S/O ... vs State Of Rajasthan
2022 Latest Caselaw 7068 Raj/2

Citation : 2022 Latest Caselaw 7068 Raj/2
Judgement Date : 7 November, 2022

Rajasthan High Court
Fazlur Rehman Sufi @ Shamim S/O ... vs State Of Rajasthan on 7 November, 2022
Bench: Pankaj Bhandari, Manoj Kumar Garg
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

          D.B. Criminal Writ Petition No. 320/2022

Fazlur Rehman Sufi @ Shamim S/o Abdul Rehman Sufi
                                                                  ----Petitioner
                                   Versus
State Of Rajasthan
                                                                ----Respondent

Connected With D.B. Criminal Writ Petition No. 40/2022 Jalees Ansari Son Of Late Shri Shafiullah

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Criminal Writ Petition No. 230/2022 Mohiuddin Jamal Alvi S/o Shri Matinuddin

----Petitioner Versus Union Of India

----Respondent D.B. Criminal Writ Petition No. 231/2022 Abrerehmat Ansari Son Of Shri Noor Mohammed Ansari

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mujahid Ahmed Mr. Tekchand Swami for Mr. Rajesh Kala For Respondent(s) : Mr. M.S. Singhi, AG with Mr. Siddharth Jain & Mr. Pranav Bhansali Mr. R.D. Rastogi, ASG with Mr. Anand Sharma & Mr. Devesh Yadav for Union of India Mr. Chandra Shekhar Sinha

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

(2 of 2) [CRLW-320/2022]

07/11/2022

Counsel for the petitioners after elaborately arguing the case

seeks time to move appropriate application for challenging some

portion of relevant Rules.

List these matters after four weeks.

(MANOJ KUMAR GARG),J (PANKAJ BHANDARI),J

ARTI SHARMA / 7-10

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