Madhu Saini D/O B.S. Saini vs Rajasthan University Of Health ...
2022 Latest Caselaw 7064 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                               D.B. Special Appeal Writ No. 1046/2022

                                   Madhu Saini D/o B.S. Saini
                                                                                                        ----Appellant
                                                                      Versus
                                   Rajasthan University Of Health Sciences
                                                                                                      ----Respondent

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D.B. Special Appeal Writ No. 1047/2022

Madhu Saini D/o B.S. Saini

----Appellant Versus Dental Council Of India

----Respondent

For Appellant(s) : Mr. Kamlakar Sharma, Sr. Advocate assisted by Mr. Yash Sharma, Mr. Ashish Sharma, Mr. Daksh Gautam & Mr. Aman Lodha For Respondent(s) : Mr. Virendra Lodha, Sr. Advocate assisted by Mr. Raunak Singhvi & Mr. Rachit Sharma Mr. Angad Mirdha Ms. Manorama Sharma Mr. Arvind Sharma Mr. Harshal Tholia on behalf of Dr. V.B. Sharma (AAG)

HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

07/11/2022

Heard learned counsel for the parties.

Judgment reserved.

(ANOOP KUMAR DHAND),J (PANKAJ MITHAL),CJ

KAMLESH KUMAR/6-7

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