Omnath Balai Son Of Shri Ramjilal ... vs State Of Rajasthan
2022 Latest Caselaw 7048 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 4874/2022

                                   Omnath Balai Son Of Shri Ramjilal Balai,
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Sumer Singh Ola For Respondent(s) : Mr. Amrit Pal Choudhary For State : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/11/2022

Application for early listing is allowed.

List this matter on 09.11.2022.

It is stated by counsels for the parties that parties have

entered into compromise.

In view of the same, police is restrained from taking any

coercive action against the petitioner.

(PANKAJ BHANDARI),J

ARTI SHARMA /7

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