Amit Singh Dheerawat S/O Shri ... vs Chandrasen Singh Rathore S/O Shri ...
2022 Latest Caselaw 7043 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 8652/2022

                                   Amit Singh Dheerawat S/o Shri Harisingh,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Chandrasen Singh Rathore S/o Shri Shankar Singh,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anil Agarwal for Mr. Govind Gupta For Respondent(s) : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/11/2022

Time is sought on behalf of the petitioner.

List this matter on 09.11.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /30

Powered by TCPDF (www.tcpdf.org)