Nijamuddin S/O Late Mohammed ... vs State Of Rajasthan
2022 Latest Caselaw 7041 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 8701/2022

                                   Nijamuddin S/o Late Mohammed Sadik, and Ors.
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan and Anr.
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Asad Sheikh For Respondent(s) : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/11/2022

Issue notice.

Learned Public Prosecutor accepts notice on behalf of the

State.

Office is directed to issue notice to complainant-respondent

No.2. Rule is made returnable within two weeks.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /32

Powered by TCPDF (www.tcpdf.org)