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Ramji Lal Choudhary S/O Shri Janki ... vs State Of Rajasthan
2022 Latest Caselaw 7040 Raj/2

Citation : 2022 Latest Caselaw 7040 Raj/2
Judgement Date : 4 November, 2022

Rajasthan High Court
Ramji Lal Choudhary S/O Shri Janki ... vs State Of Rajasthan on 4 November, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 8741/2022

                                   Ramji Lal Choudhary S/o Shri Janki Lal,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/11/2022

No one has put in appearance on behalf of the petitioner.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /33

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