Ajay Soni S/O Kunji Lal vs Laxminarayan Dhanawat S/O Shri ...
2022 Latest Caselaw 7036 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 9450/2022

                                   Ajay Soni S/o Kunji Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   Laxminarayan Dhanawat S/o Shri Jagannath,
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Asha Sharma for Mr. D.D.

                                                                  Khandelwal
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/11/2022

Time is sought on behalf of the petitioner.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /40

Powered by TCPDF (www.tcpdf.org)