M/S Man Idustrial Corp Ltd vs ---------------
2022 Latest Caselaw 7003 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                     S.B. Company Petition No. 11/1992

                                   M/s Man Idustrial Corp Ltd
                                                                                                        ----Petitioner
                                                                         Versus
                                   ---------------

----Respondent Connected With S.B. Company Petition No. 1/2011 Gulab Singh And Others

----Petitioner Versus Man Industrial Corp Ltd

----Respondent

For Petitioner(s) : Mr.Vijay Chaudhary, Adv. for Official Liquidator.

Mr.Dev Krishna Purohit, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

03/11/2022

Learned counsel for the Official Liquidator Mr.Vijay

Chaudhary submits that judgment of the Division Bench is still

awaited.

List after five weeks.

(ASHOK KUMAR GAUR), J

Himanshu Soni/9-10

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