R.G. Colonizers Private Limited vs Sweets Buildhomes Projects
2022 Latest Caselaw 6948 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 39/2021

                                   R.g. Colonizers Private Limited
                                                                                                     ----Petitioner
                                                                      Versus
                                   Sweets Buildhomes Projects
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Gori Jasana for Mr. Prateek Kasliwal For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

01/11/2022

Original newspaper has been filed today. As per the affidavit

filed by the applicant, notices have been issued to paper

publication.

Service is complete.

Let the matter be listed on 17.11.2022

(PANKAJ BHANDARI),J

ARTI SHARMA /9

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