Rajasthali Law Institute vs Vivekananda Global University
2022 Latest Caselaw 6945 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 91/2022

                                   Rajasthali Law Institute
                                                                                                     ----Petitioner
                                                                      Versus
                                   Vivekananda Global University,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Manish K. Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

01/11/2022

Issue notice to the respondent/s. Rule is made returnable by

14.12.2022.

List this matter on 14.12.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /2

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