Hament Kumari vs Swami Keswanand Rajasthan ...
2022 Latest Caselaw 14073 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10702/2022

Hament Kumari

----Petitioner Versus Swami Keswanand Rajasthan Agricultural University

----Respondent

For Petitioner(s) : Mr. SL Jain For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/11/2022

The application (I.A. No.1/22) preferred on behalf of the

petitioner with the prayer for early listing of the writ petition is

considered and disposed of.

List this matter on 05.12.2022.

(VIJAY BISHNOI),J Surabhii/163-

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