Kamlesh Kumar Sharma vs State Of Rajasthan
2022 Latest Caselaw 14072 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13982/2022

Kamlesh Kumar Sharma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. M.S. Shekhawat. For Respondent(s) : Mr. Dhairyaditya Rathore for Mr. Pankaj Sharma, AAG.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

29/11/2022

Learned counsel for the petitioner prays for time to file

rejoinder.

Learned counsel for the respondents submits that similar

nature issue has already been argued before the Division Bench

and judgment therein is reserved.

In view of the submissions made, list on 12.12.2022.

(ARUN BHANSALI),J 40-sumer/-

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