Jimnai vs State Of Rajasthan
2022 Latest Caselaw 14053 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13609/2022

Jimnai W/o Shri Sohanram, Aged About 60 Years, Pundalu, Tehsil Merta, District Nagaur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through The District Collector, Nagaur.

2. The Sub Divisional Officer, Merta.

3. Tehsildar, Merta, District Nagaur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Om Prakash Kumawat

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/11/2022

Learned counsel for the petitioner wants to withdraw

this writ petition.

Hence, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

250-msrathore/-

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