Citation : 2022 Latest Caselaw 14033 Raj
Judgement Date : 29 November, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 18010/2022
Shri Balaji Nursing College, Through Shri Balaji Education Society, Opposite Government School, Kalsi, District Sikar, Through Its President Dr. Raees Khan S/o Late Shri Abdul Rasheed Khan Aged About 45 Years, 1-K-19, Housing Board, Shastri Nagar, Jaipur, Rajasthan (302016)
----Petitioner Versus
1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan) .
2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur (Raj.).
4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur (Raj.).
----Respondents
For Petitioner(s) : Mr. Kunal Jaiman (through VC), Mr. Kaushik Singhvi For Respondent(s) : Mr. Manish Vyas, AAG, Dr. Mohit Singhvi
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
29/11/2022
Learned counsel for the petitioner submits that the
controversy involved in the present writ petition is squarely
covered by judgment dated 04.11.2022 passed by this court
in a batch of writ petitions led by S.B.Civil Writ Petition
(2 of 2) [CW-18010/2022]
No.3962/2022 (Mahatma Gandhi B.Sc. Nursing College
V/s State of Rajasthan & Ors.).
In view of the submission made by learned counsel for
the petitioner, the present writ petition is disposed of in the
same terms as in Mahatma Gandhi B.Sc. Nursing College
(supra).
(VIJAY BISHNOI),J
103-msrathore/-
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