Matashya Utpadan Sahkari Samiti ... vs State Of Rajasthan
2022 Latest Caselaw 14030 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14587/2022 Matashya Utpadan Sahkari Samiti Ltd., Basipada Through The Administrator Of Matashya Utpadak Sahkari Samiti Ltd. Basipada, Banswara (Rajasthan) Mr. Rajendra Singh S/o Late Shri Ram Singh, Aged About 46 Years, Resident Of 5/35 Near Post Office, Mahi Dam, Banswara, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary Department Of Animal Husbandry And Fisheries, Govt. Of Rajasthan Jaipur.

2. Director, Department Of Fisheries, Govt. Of Rajasthan, Jaipur.

3. Joint Director, Department Of Fisheries, Govt. Of Rajasthan, Jaipur.

4. Assistant Director Cum Project Coordinator, Department Of Fisheries, Govt. Of Rajasthan, Banswara

----Respondents

For Petitioner(s) : Mr. Himanshu Choudhary For Respondent(s) : Mr. Manish Tak

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

29/11/2022

Learned counsel Mr. Manish Tak appearing for respondents

prays for time to file reply to the writ petition.

Time prayed for is granted.

List on 02.12.2022.

In the meanwhile, the tender proceedings conducted by the

respondents pursuant to the order dated 13.09.2022 (Annex.-7)

shall remain subject to the decision of the writ petition.

(VIJAY BISHNOI),J Surabhii/259-

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