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Nitin Jain vs Chandrakala
2022 Latest Caselaw 13992 Raj

Citation : 2022 Latest Caselaw 13992 Raj
Judgement Date : 28 November, 2022

Rajasthan High Court - Jodhpur
Nitin Jain vs Chandrakala on 28 November, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 16062/2022

Nitin Jain S/o Shri Babulal Jain, Aged About 39 Years, Resident Of B- 227, Punarwas Colony, Sagwara, District Dungarpur (Rajasthan).

----Petitioner Versus Chandrakala W/o Shri Rajesh Kumar Darji, Resident Of Village Obari, Sagwara, District Dungarpur (Rajasthan).

                                                                                                      ----Respondent


                                   For Petitioner(s)            :    Mr. Mahesh Chandra Bishnoi
                                   For Respondent(s)            :



HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/11/2022

Issue notice. Issue notice of stay petition as well, returnable

on 14.12.2022 and be given 'dasti' to learned counsel for the

petitioner.

(VIJAY BISHNOI),J Surabhii/105-

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