Late Smt. Vidyawanti Labhu Ram ... vs Union Of India
2022 Latest Caselaw 13979 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10828/2022

Late Smt. Vidyawanti Labhu Ram Foundation

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. GR Goyal For Respondent(s) : Mr. Prakash Raika for Mr. Mukesh Rajpurohit, ASG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/11/2022

Learned counsel Mr. Prakash Raika for Mr. Mukesh

Rajpurohit, ASG appearing for respondent No.1- UOI prays for

some more time to file reply to the writ petition.

It is noticed that reply to the writ petition has not been filed

on behalf of UOI despite seeking various opportunities, however,

in the interest of justice, last opportunity is granted to the UOI to

file reply to the writ petition by the next date of hearing.

List on 13.12.2022.

(VIJAY BISHNOI),J Surabhii/50-

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