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Hari Ram S/O Birbal Ram vs Board Of Revenue
2022 Latest Caselaw 13830 Raj

Citation : 2022 Latest Caselaw 13830 Raj
Judgement Date : 24 November, 2022

Rajasthan High Court - Jodhpur
Hari Ram S/O Birbal Ram vs Board Of Revenue on 24 November, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14338/2019

Hari Ram S/o Birbal Ram,

----Petitioner Versus Board Of Revenue

----Respondent

For Petitioner(s) : Mr. Ravindra Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

24/11/2022

List the matter after two weeks, as prayed.

Interim order, if any, to continue till then.

(VINIT KUMAR MATHUR),J 38-SanjayS/-

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