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Salawas Matels vs Micro And Small Enterprise ...
2022 Latest Caselaw 13821 Raj

Citation : 2022 Latest Caselaw 13821 Raj
Judgement Date : 24 November, 2022

Rajasthan High Court - Jodhpur
Salawas Matels vs Micro And Small Enterprise ... on 24 November, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16476/2022

Salawas Matels

----Petitioner Versus Micro And Small Enterprise Felicitation Council

----Respondent

For Petitioner(s) : Mr. Nitesh Mathur

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/11/2022

Issue notice to the respondent No.2 only. Issue notice of

stay petition as well. Notices be given 'dasti' to learned

counsel for the petitioner for service.

Notices are made returnable on 9.12.2022.

(VIJAY BISHNOI),J

68-msrathore/-

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